Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(d) in West Bengal Madrasah Service Commission Act, 2008 (d)"Board" means the West Bengal Board of Madrasah Education established under the West Bengal Board of Madrasah Education Act, 1994 (West Ben. Act XXXIX of 1994);
