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[Cites 0, Cited by 0] [Section 62CH] [Entire Act]

State of Jharkhand - Subsection

Section 62CH(viii) in Bihar Factories Rules, 1950

(viii)Any generally applicable precautions for safe handling and use of the hazardous substance, which are known, including appropriate hygienic practices, protective measures during repairs and maintenance of contaminated equipment procedures for clean-up of spills and leaks;