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State of Rajasthan - Section

Section 110 in Rajasthan District Board Account Rules

110.

The verifying officer shall initial each entry in the stock book or register and shall also furnish separately a certificate showing the result of his verification. In the case of stores and other movable property the certificate shall be in form 17; in the case of immovable property any convenient form may be used. A separate certificate shall be furnished for each stock book or register. Any serious discrepancy should at once be reported to the Chairman without waiting for the completion of verification of the remaining entries.