Himachal Pradesh High Court
Kumari & Ors. vs . Suresh Kumar & Ors. on 15 July, 2025
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Raj Kumar (deceased) through his Lrs. Smt. Parveen .
Kumari & Ors. Vs. Suresh Kumar & Ors.
CMPMO No.761 of 2019 15.07.2025 Present: Mr. N.K. Thakur, Senior Advocate, with Mr. Divya Raj Singh, Advocate, for the petitioner.
Mr. Dheeraj K. Vashisht, Advocate, for respondent No.1.
Mr. Sunny Modgil, Advocate (through V.C.) and Ms. Ananya Verma, Advocate, for respondents No.6 and 7.
On the request of learned Senior Counsel appearing for the petitioners, list on 23.07.2025. It is clarified that no further adjournment shall be granted in the matter.
(Ajay Mohan Goel) Judge July 15, 2025 (Rishi) ::: Downloaded on - 15/07/2025 21:23:27 :::CIS