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[Cites 0, Cited by 79] [Section 2(9)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(9)(C) in The Benami Transactions (Prohibition) Act, 1988

(C)a transaction or an arrangement in respect of a property where the owner of the property is not aware of, or, denies knowledge of, such ownership;