Supreme Court - Daily Orders
State Of M.P vs Suresh Kumar Chouhan on 11 July, 2014
® ITEM NO.21 COURT NO.8 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....../2014
CC No(s). 9176/2014
(Arising out of impugned final judgment and order dated 10/07/2013
in WA No. 553/2013 passed by the High Court Of M.P at Gwalior)
STATE OF M.P & ORS Petitioner(s)
VERSUS
SURESH KUMAR CHOUHAN Respondent(s)
(with appln. (s) for c/delay in filing slp and c/delay in refiling
slp and office report)
Date : 11/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE DIPAK MISRA
HON’BLE MR. JUSTICE V. GOPALA GOWDA
For Petitioner(s) Mr. Apoorv Kurup, Adv.
Mr. C. D. Singh ,Adv.
Ms.Sakshi Kakkar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
Delay condoned.
The special leave petition is dismissed.
(USHA BHARDWAJ) (RENUKA SADANA) AR-CUM-PS (COURT MASTER) Signature Not Verified Digitally signed by Usha Rani Bhardwaj Date: 2014.07.12 12:54:19 IST Reason: