Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Uttarakhand - Subsection Section 23(1) in Shri Guru Ram Rai University Act, 2016 (1)The Academic Council shall consist of :-(a)the Vice-Chancellor - Chairman;(b)the Registrar - Secretary;(c)such other members as may be prescribed in the Statutes.
