Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] Dadra And Nagar Haveli - Subsection Section 23(2) in Dadra and Nagar Haveli and Daman and Diu (Merger of Union territories) Act, 2019 (2)Every order made under this section shall be laid before each House of Parliament.
