Section 27(2)(b) in The National Security Guard Rules, 1987

[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2)(b) in The National Security Guard Rules, 1987

(b)if he commits an offence in the view of such superior officer, or (c) if he is behaving in a disorderly manner and the said superior officer considers it necessary to place such a person under arrest with a view to stop such disorderly behaviour.

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Union of India - Subsection

Section 27(2)(b) in The National Security Guard Rules, 1987