Patna High Court - Orders
M/S Jmd Alloys Ltd. (10Aaacj7070J1Zt) vs Union Of India on 26 April, 2024
Bench: Chief Justice, Harish Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.15940 of 2023
======================================================
M/s JMD Alloys Ltd. (10AAACJ7070J1ZT)
... ... Petitioner/s
Versus
Union of India & Ors.
... ... Respondent/s
======================================================
Appearance :
For the Petitioner/s : Mr. Viveka Nand, Advocate
For the Respondent/s : Dr. K.N. Singh, ASG
Mr. Anshuman Singh, Sr. SC, CGST & CX
Mr. Devansh Shankar Singh, Adv.
======================================================
CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE HARISH KUMAR
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
6 26-04-2024Though, learned counsel for the respondents, submits that he has filed a counter affidavit, the same is not on record.
2. Office is directed to trace out the counter affidavit filed, if any, and place the same on record.
3. Post this matter on 04.07.2024.
(K. Vinod Chandran, CJ) ( Harish Kumar, J) rohit/-
U