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Patna High Court - Orders

M/S Jmd Alloys Ltd. (10Aaacj7070J1Zt) vs Union Of India on 26 April, 2024

Bench: Chief Justice, Harish Kumar

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                               Civil Writ Jurisdiction Case No.15940 of 2023
                   ======================================================
                   M/s JMD Alloys Ltd. (10AAACJ7070J1ZT)

                                                                            ... ... Petitioner/s
                                                     Versus
                   Union of India & Ors.

                                                             ... ... Respondent/s
                   ======================================================
                   Appearance :
                   For the Petitioner/s    :     Mr. Viveka Nand, Advocate
                   For the Respondent/s    :     Dr. K.N. Singh, ASG
                                                 Mr. Anshuman Singh, Sr. SC, CGST & CX
                                                 Mr. Devansh Shankar Singh, Adv.
                   ======================================================
                   CORAM: HONOURABLE THE CHIEF JUSTICE
                           and
                           HONOURABLE MR. JUSTICE HARISH KUMAR
                                         ORAL ORDER

                   (Per: HONOURABLE THE CHIEF JUSTICE)

6     26-04-2024

Though, learned counsel for the respondents, submits that he has filed a counter affidavit, the same is not on record.

2. Office is directed to trace out the counter affidavit filed, if any, and place the same on record.

3. Post this matter on 04.07.2024.

(K. Vinod Chandran, CJ) ( Harish Kumar, J) rohit/-

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