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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(4) in The Bureau of Indian Standards (Recruitment to Scientific Cadre) Regulations, 2002

(4)The candidates appointed under this regulation shall be on probation for a period of two years during which the Director General shall arrange to give them such training and responsibilities as deemed necessary and prescribe departmental examination or examinations to be passed for successful completion of probation. Other conditions of probation as giving in Bureau of Indian Standards (Terms and Conditions of Service of Employees) Regulations, 1988 shall apply.