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[Cites 0, Cited by 2] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(d) in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997

(d)[ "Competent authority (Agriculture)" means an officer of the Agriculture Department appointed as such under Section 21; [Substituted by Act No. 7 of 2003, dated 23.4.2003.]
(dd)"Competent authority (Engineering)" means an officer of an Engineering Department appointed as such under Section 21;]