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[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

State of Puducherry - Subsection

Section 71(2)(d) in Pondicherry Excise Act, 1970

(d)any investigation, legal proceeding or remedy in respect of any such right, privilege, obligation, liability, penalty, forfeiture or punishment as aforesaid;