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Union of India - Section

Section 14 in The Bureau of Energy Efficiency (Terms and Conditions of Service of Employees) Rules, 2017

14. Retirement.

- Save as otherwise provided in these rules, every employee of the Bureau shall retire from the service of the Bureau in the afternoon of the last day of the month in which he attains the age of sixty years:Provided that an employee of the Bureau whose date of birth is the first day of a month shall retire from service of the Bureau on the afternoon of the last day of the preceding month on attaining the age of sixty years.