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Union of India - Section

Section 1 in The University Grants Commission (Recognition and Monitoring of Assessment & Accreditation Agencies) Regulations, 2018

1. Short title, application and commencement.

(1)These regulations shall be called the University Grants Commission (Recognition and Monitoring of Assessment & Accreditation Agencies) Regulations, 2018.
(2)These regulations shall apply to all Assessment and Accreditation Agencies (AAA) engaged in the assessment and accreditation of higher educational institutions (HEIs) and/or programmes conducted therein, other than the higher educational institutions engaged mainly in agricultural education and research, in the country.
(3)These regulations shall come into force from the date of their notification in the Official Gazette.