Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Haryana - Subsection Section 21(1) in Maharana Partap Horticultural University, Karnal Act, 2015 (1)The Vice-Chancellor shall be the principal executive and academic officer of the University and the Chairman of the Academic Council.
