Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(13)] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(13)(d) in Uttar Pradesh Labour Welfare Fund Act, 1965 (d)any sum paid to the person employed to defray special expenses entailed on him by the nature of his employment; or