Section 8(2)(iii) in The Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983

[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(2)(iii) in The Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983

(iii)Forty-five per cent by promotion from amongst Armourers [Assistant Sub-Inspectors rank], Havildar Instructors, Quarter Master Sergeants, Sergeant Mechanics and Sergeant Armourers, who have an experience of working as such for a minimum period of five years in the ratio of the sanctioned strength in these ranks :

Legal Document View

Unlock Advanced Research with PRISMAI

State of Punjab - Subsection

Section 8(2)(iii) in The Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983