Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 7 in Andhra Pradesh Planning and Architecture Common Entrance Test (PACET) for entry into 5 year B.Arch, and 4 year B.Plng. and other related courses Rules, 2004

7. Functions of the PACET Committee.

- The PACET Committee shall take decisions on the following issues relating to the PACET.
(a)Cost of the application and Registration fee to be collected from the candidates of PACET.
(b)Norms for the payment of remuneration for different items/services under taken in connection with PACET work.
(c)Date of announcement of results.
(d)Such other issues as pray be referred by the Chairman of the committee and competent authority.