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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Meghalaya - Subsection

Section 9(5) in Meghalaya Private Universities (Regulation of Establishment and Maintenance of Standards) Act, 2012

(5)The terms of office of every member of the Council and traveling and other allowances payable to a member of the Council shall be as may be prescribed under rules.