Giripar Anusuchit Jaati Adhikhar ... vs . on 18 March, 2024

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Himachal Pradesh High Court

Giripar Anusuchit Jaati Adhikhar ... vs . on 18 March, 2024

Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Jyotsna Rewal Dua

Giripar Anusuchit Jaati Adhikhar Sanrakshan Samiti vs. Union of India & Ors. and connected matter .

CWP No.8301 of 2023 a/w CWPs No.9036, 9528, 9737, 9771, 9772, 9816, 9929, 9982, 10779 & 10784 of 2023 CWP no.8301 of 2023 18.03.2024 Present: Mr. Rajendra Gulari & Mr. Suresh Singh, Advocates, for the petitioner.

Mr. Balram Sharma, Dy. Solicitor General of India, for respondents no.1 to 7/Union of India.

Mr. Rakesh Dhaulta, Additional Advocate General with Mr. Sidharth Jalta, Mr. Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for respondents no.8 to 12/State.

Ms. Anubhuti Sharma, Advocate, for the applicant in CMP no.18821 of 2023.

CWP no.9036 of 2023 Mr. Vinod Chauhan, Advocate, for the petitioner.

Mr. Balram Sharma, Dy. Solicitor General of India, for respondents-Union of India.

Mr. Rakesh Dhaulta, Additional Advocate General with Mr. Sidharth Jalta, Mr. Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for respondents-State.

CWP no.9528 of 2023 Mr. Rajnish Maniktala, Sr. Advocate with Mr. Naresh Verma, Advocate, for the petitioners.

Mr. Balram Sharma, Dy. Solicitor General of India, for respondents-Union of India.

Mr. Rakesh Dhaulta, Additional Advocate General with Mr. Sidharth Jalta, Mr. Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for respondents-State.

CWP no.9737 of 2023 Mr. Rajiv Rai, Advocate, for the petitioners.

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Mr. Balram Sharma, Dy. Solicitor General of India, for respondent no.1-Union of India.

.

Mr. Rakesh Dhaulta, Additional Advocate General with Mr. Sidharth Jalta, Mr. Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for respondents no.2 to 4-State.

Ms. Vandana Misra, Advocate, for respondent no.5.

CWP no.9771 of 2023 Mr. Vinod Chauhan, Advocate, for the petitioner.

Mr. Balram Sharma, Dy. Solicitor General of India, for respondent no.1-Union of India.

Mr. Rakesh Dhaulta, Additional Advocate General with Mr. Sidharth Jalta, Mr. Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for respondents no.2 to 4-State.

Mr. Prashant Sharma, Advocate, for respondent no.5.

CWP no.9772 of 2023 Mr. S.S. Jasrotia, Advocate, for the petitioner.

Mr. Balram Sharma, Dy. Solicitor General of India, for respondent no.1-Union of India.

Mr. Rakesh Dhaulta, Additional Advocate General with Mr. Sidharth Jalta, Mr. Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for respondents no.2 to 4-State.

CWP no.9816 of 2023 Mr. Vijay Sharma, Advocate, for the petitioner.

Mr. Balram Sharma, Dy. Solicitor General of India, for respondent no.1-Union of India.

Mr. Rakesh Dhaulta, Additional Advocate General with Mr. Sidharth Jalta, Mr. Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for respondents no.2 to 4-State.

Mr. Vikrant Thakur, Advocate, for respondent no.5.

CWP no.9929 of 2023 ::: Downloaded on - 18/03/2024 20:34:59 :::CIS Mr. Anil Kumar, Advocate, for the petitioner.

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Mr. Balram Sharma, Dy. Solicitor General of India, for respondent no.1-Union of India.

Mr. Rakesh Dhaulta, Additional Advocate General with Mr. Sidharth Jalta, Mr. Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for respondents no.2 to 4-State.

CWP no.9982 of 2023 Mr. Aashish Kumar, Advocate, for the petitioner.

Mr. Balram Sharma, Dy. Solicitor General of India, for respondent no.1-Union of India.

Mr. Rakesh Dhaulta, Additional Advocate General with Mr. Sidharth Jalta, Mr. Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for the respondents-State.

CWP no.10779 of 2023 Mr. Ganesh Barowalia, Advocate, for the petitioner.

Mr. Balram Sharma, Dy. Solicitor General of India, for respondents-Union of India.

Mr. Rakesh Dhaulta, Additional Advocate General with Mr. Sidharth Jalta, Mr. Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for respondents-State.

CWP no.10784 of 2023 Mr. Ganesh Barowalia, Advocate, for the petitioner.

Mr. Balram Sharma, Dy. Solicitor General of India, for respondents-Union of India.

Mr. Rakesh Dhaulta, Additional Advocate General with Mr. Sidharth Jalta, Mr. Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for respondents-State.

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Mr. Balram Sharma, learned Deputy Solicitor General of India appearing for the Union of India, seeks time to file replies in CWP nos.8301, 9528, 9737 & 10784 of 2023.

List on 27th May, 2024 alongwith CWP no.10161 of 2023.

Interim order granted earlier is extended till the next date of hearing.


                                        (M.S. Ramachandra Rao)
                                            Chief Justice



                                         (Jyotsna Rewal Dua)
         March 18, 2024                        Judge




               (Yashwant)






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