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Chattisgarh High Court

M/S Sipat Transmission Company Ltd vs State Of Chhattisgarh 63 Wpt/224/2018 ... on 15 January, 2019

     HIGH COURT OF CHHATTISGARH, BILASPUR

                            Order Sheet

                        WPT No. 216 of 2018

M/s Sipat Transmission Company Ltd. Versus State Of Chhattisgarh

   WPT/217/2018,WPT/218/2018,WPT/224/2018,WPT/225/2018,




15/01/2019

Ms. Smiti Sharma, counsel for the petitioner.

Shri Alok Bakshi, Additional AG for the State. He prays for and is allowed 4 weeks' time to file return.

Sd/-

Judge (Prashant Kumar Mishra) Barve