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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Telangana - Subsection

Section 47(1) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(1)Every elector to whom a ballot paper has been issued under Rule 46 or any other provisions of these rules shall maintain secrecy of voting within the polling station and for that purpose observe the voting procedure hereinafter laid down.