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Supreme Court - Daily Orders

The State Of Himachal Pradesh vs The High Court Of Himachal Pradesh on 12 June, 2020

Bench: Chief Justice, A.S. Bopanna, Hrishikesh Roy

     ITEM NO.4                   Virtual Court 1                    SECTION XIV

                                S U P R E M E C O U R T O F         I N D I A
                                        RECORD OF PROCEEDINGS

     Miscellaneous Application                No(s). 951/2020 IN SLP© NO.29708/2019


     THE STATE OF HIMACHAL PRADESH                                       Petitioner(s)

                                                   VERSUS

     THE HIGH COURT OF HIMACHAL PRADESH                                  Respondent(s)

     (FOR ADMISSION and IA No.6978/2020-RECALLING THE COURTS ORDER )

     Date : 12-06-2020 This petition was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.S. BOPANNA
                         HON'BLE MR. JUSTICE HRISHIKESH ROY


     For Petitioner(s)                 Mr. Manish Kumar, Adv.
                                       Mr. S. P.M. Tripathi, Adv.
                                       Mr. Satish Kumar, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                               O R D E R

Heard.

IA No.6978/2020, application for recalling of order dated 13.12.2019 is allowed.

The special leave petition is restored to its original number.

Tag with SLP© No. 31435/2016.

List the special leave petitions in due course.

Signature Not Verified

[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] ASSTT.REGISTRAR-CUM-PS ASSTT. REGISTRAR Digitally signed by CHARANJEET KAUR Date: 2020.06.12 18:15:17 IST Reason: