Supreme Court - Daily Orders
The State Of Himachal Pradesh vs The High Court Of Himachal Pradesh on 12 June, 2020
Bench: Chief Justice, A.S. Bopanna, Hrishikesh Roy
ITEM NO.4 Virtual Court 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No(s). 951/2020 IN SLP© NO.29708/2019
THE STATE OF HIMACHAL PRADESH Petitioner(s)
VERSUS
THE HIGH COURT OF HIMACHAL PRADESH Respondent(s)
(FOR ADMISSION and IA No.6978/2020-RECALLING THE COURTS ORDER )
Date : 12-06-2020 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s) Mr. Manish Kumar, Adv.
Mr. S. P.M. Tripathi, Adv.
Mr. Satish Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
IA No.6978/2020, application for recalling of order dated 13.12.2019 is allowed.
The special leave petition is restored to its original number.
Tag with SLP© No. 31435/2016.
List the special leave petitions in due course.
Signature Not Verified[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] ASSTT.REGISTRAR-CUM-PS ASSTT. REGISTRAR Digitally signed by CHARANJEET KAUR Date: 2020.06.12 18:15:17 IST Reason: