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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(1)(ix) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(ix)the Mayor of the Municipal Corporation or the President of the Municipal Council, as the case may be, at the headquarters of (he University.