Jharkhand High Court
Shashibhusan Kuwar vs The State Of Jharkhand on 4 February, 2026
Author: Anil Kumar Choudhary
Bench: Anil Kumar Choudhary
( 2026:JHHC:3011 )
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr.M.P. No.2019 of 2023
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1. Shashibhusan Kuwar, aged about 57 years, S/o-Late Lakhan Kuwar,
2. Gayatri Devi, aged about 54 years, W/o Shashibhusan Kuwar,
3. Puja Devi @ Pammi, aged about 37 years, W/o-Keishan Dev Singh,
4. Priyanka Devi @ Guriya, aged about 35 years, W/o Ram Naresh Singh,
5. Priti Devi @ Sony, aged about 32 years, W/o-Vijay Kumar Singh, All are R/o-Pokhra Hajipur, Hajipur Sadar, P.O. + P.S.-Hajipur Sadar, District-Vaishali (Bihar).
... Petitioners
Versus
1. The State of Jharkhand
2. Rinki, D/o-Raja Ram Singh, R/o-Professor Colony, P.O.- Maithan, P.S.-Maithan, P.S.-Maithan O.P., District-Dhanbad. (Mobile No.8409882762).
... Opposite Parties
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CORAM: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY
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For the Petitioners : Mr. Deepak Sahu, Advocate For the State : Ms. Priya Shrestha, Spl.P.P. (VC)
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Order No:-04 Dated:-04-02-2026 Heard the parties.
Learned counsel for the petitioners seeks permission of this Court to withdraw this Criminal Miscellaneous Petition with the liberty to raise all the grounds taken in this Criminal Miscellaneous Petition before the appropriate Court at the appropriate stage.
Permission is accorded.
This Criminal Miscellaneous Petition stands dismissed as withdrawn with the aforesaid liberty.
(Anil Kumar Choudhary, J.) 04/02/2026 Abhiraj/