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State of Maharashtra - Section

Section 114 in Nagpur Improvement Trust Act, 1936

114. Bar of suit or other legal proceeding.

- No suit or other legal proceeding shall lie against the Trust or any trustee or any officer or servant of the Trust, or any person acting under the direction of the Trust or of the Chairman or any officer or servant of the Trust for anything in good faith done or intended to be done under this Act.