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[Cites 0, Cited by 0] [Section 74(1D)] [Section 74] [Entire Act]

State of Gujarat - Subsection

Section 74(1D)(b) in The Gujarat Co-Operative Societies Act, 1961

(b)The co-opted members as aforesaid shall not have the right to vote in any election of the society in their capacity as such members or to be eligible to be elected as office bearers of the Managing Committee.