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[Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act]

State of Nagaland - Subsection

Section 71(1)(c) in The Nagaland Excise Act, 1967

(c)any materials such as are ordinarily used in the manufacture of any intoxicant, if the person found in possesison thereof fails to account satisfactorily for such possession;