Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Punjab - Subsection Section 50(10) in The Punjab Habitual Offenders (Control and Reform) Rules, 1957 (10)Refusal to perform any suitable work provided for him or engaging himself in any work prohibited by the Superintendent.
