Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(v) in New Okhla Industrial Development Area Building Regulations, 2010

(v)The Authority, however reserves the right to perform test checks by complete scrutiny of any of the plans submitted for approval.