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[Cites 0, Cited by 0] [Section 35(4)] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(4)(d) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Rules, 1965

(d)the oral or documentary evidence adduced by any of the interested parties and decrees of Civil Courts.