Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 83] [Entire Act]

NCT Delhi - Subsection

Section 83(2) in The Delhi School Education Rules, 1973

(2)No grant shall be admissible on the expenditure for the conveyance or cartage of such equipment, furniture or appliances.