Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Uttarakhand - Subsection Section 15(2) in Uttarakhand Motor Vehicles Taxation Reforms Act, 2003 (2)[***] [Omitted by section 16 (c) of Uttarakhand Act No. 08 of 2013.]
