Bombay High Court
Paypal Payments Private Limited vs Assistant Commissioner Of Income Tax on 15 July, 2024
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
Digitally signed
by AARTI
AARTI GAJANAN
PALKAR
GAJANAN Date:
PALKAR 2024.07.16
10:35:33
+0530 3.WPL.30944.2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO.30944 of 2023
PayPal Payments Private Limited .... Petitioner
Vs.
Assistant Commissioner of Income Tax & Ors. .... Respondents
_________
Mr. Jehangir Mistri, Senior Advocate a/w. Rubal Bansal, Anuj
Jhaveri, Prakhar Pandey & Mihir Modi i/b. Anuj Jhaveri for the
Petitioner.
Mr. N. Venkatrama, Addl.S.G.a/w. Mr. Akhileshwar Sharma, for
Respondents.
_________
CORAM : G. S. KULKARNI &
SOMASEKHAR SUNDARESAN, JJ.
DATE : 15 JULY, 2024
P. C.
1. The reply-affidavit as also compilation of documents as tendered on behalf of the Respondents is taken on record. As also the rejoinder-affidavit as tendered by Mistri, Learned Senior Counsel for the Petitioner is taken on record.
2. Stand over to 2nd August, 2024. High on Board.
3. Ad-interim relief, if any, granted earlier shall continue to operate till the adjourned date of hearing.
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