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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2) in Banaras Hindu University Act, 1915

(2)The accounts, when audited, shall be published in the Official Gazette and a copy of the accounts, together with the auditor's reports, shall be [submitted [* * * * * *] [Substituted by Act 52 of 1966, section 13 ] to the Visitor.]