Section 123 in The Jammu and Kashmir State Ranbir Penal Code, 1989
123. Concealing with intent to facilitate design to wage war.
- Whoever , by any act, or by any illegal omission, conceals the existence of a design to wage war against [x x x x] [Words omitted by Act III of 1967.] the Government or the [Government of India] [Section 124 substituted by Act III of 1967.]. Intending by such concealment to facilitate, or knowing it to be likely that such concealment will facilitate, the waging of such war, shall be punished with imprisonment of either description for a term which may extend to ten years, and shall also be liable to fine.
