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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(1)(c) in Tamil Nadu Electricity Regulatory Commission (Demand Side Management) Regulations, 2013

(c)DSM implementation plan and associated budgets shall be substantiated with the prioritization of the possible programmes within the license area;