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State of Bihar - Section

Section 44AU in The Bihar Co-operative Societies Act, 1935

44AU. Ensuring membership of Primary Agricultural credit society to depositors and borrowers.

- Every person who is a borrower or depositor of a Primary Agriculture Credit Society or wants to become a borrower or depositor of such society shall be compulsorily made a member or a associate member of such society in terms of sub-section (6) of section-44AQ with full voting rights.