Supreme Court - Daily Orders
Om Prakash Singh vs Neeta Chaudhary on 9 February, 2015
Bench: Vikramajit Sen, C. Nagappan
1
ITEM NO.61 COURT NO.11 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) Nos. 510-512/2014 In C.A. No. 6202/2012
OM PRAKASH SINGH & ORS. Petitioner(s)
VERSUS
NEETA CHAUDHARY & ANR. Respondent(s)
WITH
I.A.Nos.28-29/2015 in C.A. No. 6203-6204/2012
(With appln. for directions and Office Report)
Date : 09/02/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Dr. H.P. Raju, Adv.
Ms. Mary Scaria, Adv.
Mr. Ashwani Bhardwaj,Adv.
Mr. Pahlad Singh Sharma,Adv.
For Respondent(s) Mr. S.K. Pandey, Adv.
Mr. Bankey Bihari, Adv.
Mr.Huzefa Ahmadi, Sr.Adv.
Mr. Balaji Subramanyan, Adv.
Mr. Abhinav Mukerji, Adv.
Mr. Tushar Mehta, ASG
Ms. Binu Tamta, Adv.
Ms. Jesal Wahi, Adv.
Ms. Sushma Suri,Adv.
Ms. Priya Puri, Adv.
Mr. Shri Singh, Adv.
Mr. Biswajit Kr. Ray, Adv.
Mr. Ranjay Dueby, Adv.
Signature Not Verified
UPON hearing the counsel the Court made the following
Digitally signed by
Usha Rani Bhardwaj
Date: 2015.02.11
17:12:24 IST
Reason: O R D E R
The Contempt Petitions are dismissed without prejudice to
the rights and contentions of the parties and with regard to the
2
final Seniority List.
In view of the above order the
I.A.Nos.28-29/2015 also stand disposed of.
(USHA BHARDWAJ) (SAROJ SAINI)
AR-CUM-PS COURT MASTER
Signed order is placed on the file.
3
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
CONTEMPT PETITION © NOS. 510-512 OF 2014
IN
(CIVIL APPEAL Nos.6202 OF 2012)
Om Prakash Singh & Ors. .. Petitioner(s)
Versus
Neeta Chaudhary & Anr. ..Contemnors/Respondents
I.A.Nos.28-29/2015 in CA.Nos.6203-6204 of 2012:
O R D E R
The Contempt Petitions are dismissed without prejudice to the rights and contentions of the parties and with regard to the final Seniority List.
In view of the above order the I.A.Nos.28-29/2015 also stand disposed of.
....................J. [ VIKRAMAJIT SEN ] . ...................J. [ C. NAGAPPAN ] NEW DELHI, February 09, 2015.