Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Bihar - Subsection

Section 23(3) in Bihar Sports (Registration, Recognition and Regulation of Associations) Act, 2013

(3)Bihar State Sports Council may call for any record of State Sports association, District Sports Council or District Level Sports Association for any enquiry under this Act.Chapter - VI Disaffiliation, Inquiry and Disqualification