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Jammu & Kashmir High Court - Srinagar Bench

Amrinder Singh vs Ut Of J And K Th.D.C.Baramulla (Nhpc) on 10 February, 2026

                                                                  S. No. 07
                                                                  Regular List


    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT SRINAGAR
                 WP(C) 3106/2025 CM(8299/2025)
   AMRINDER SINGH.                                             ...Petitioner(s)

                      Through: Petitioner present in person.

                                        Vs
   UT OF J AND K TH.D.C.BARAMULLA (NHPC)              ...Respondent(s)
   AND OTHERS.
                Through: Mr. Irshad Ahmad, Advocate for R-2 to 4
   CORAM:
         Khursheed-Ul-Islam, Registrar Judicial.
                                     ORDER

10.02.2026 Service stands complete with regard to respondent No. 1 to 4 and 6. However, notice issued to respondent No. 5 as per tracking report has not been served and has been reflected as "in transit". Await service of respondent No. 5 and put up again on 17.02.2026.

(Registrar Judicial) SRINAGAR 10th February, 2026 "Sabreena Rahim"