Jammu & Kashmir High Court - Srinagar Bench
Amrinder Singh vs Ut Of J And K Th.D.C.Baramulla (Nhpc) on 10 February, 2026
S. No. 07
Regular List
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP(C) 3106/2025 CM(8299/2025)
AMRINDER SINGH. ...Petitioner(s)
Through: Petitioner present in person.
Vs
UT OF J AND K TH.D.C.BARAMULLA (NHPC) ...Respondent(s)
AND OTHERS.
Through: Mr. Irshad Ahmad, Advocate for R-2 to 4
CORAM:
Khursheed-Ul-Islam, Registrar Judicial.
ORDER
10.02.2026 Service stands complete with regard to respondent No. 1 to 4 and 6. However, notice issued to respondent No. 5 as per tracking report has not been served and has been reflected as "in transit". Await service of respondent No. 5 and put up again on 17.02.2026.
(Registrar Judicial) SRINAGAR 10th February, 2026 "Sabreena Rahim"