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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(8) in The Orissa Factories Rules, 1950

(8)The markings as above shall be accurate, that is to say, at no temperature between 50 and 120 degrees, shall the indicated readings be in error by more than two-tenths of a degree.