Karnataka High Court
The Karnataka Electricity Board ... vs M/S. Karnataka Power Transmission ... on 26 March, 2010
Author: H N Nagamohan Das
Bench: H N Nagamohan Das
IN THE H"IC}.H COURT OF KAR DATED THIS THE 26"' DAY 01:' MA;Rc_:~1_, j-LC f _ BEFORE ~ THE .H.ON"'B'LE MR. IUSTICE. W.P.No.3212/2009 3: 6412§¢414/2oo8(s~:»RCa) M 1.
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Learrzedx 'c'c_:v%.x13Se:.]V fa-.r t*}1_L§> pe§iti.oI1ers subz";1iLs that he is not pressing {}1*ew*riL p'etii'i<)'1;s."}7'hé submission of learned mtmsel for the.~%§)etiti~0ne{s 'placed on record. A.C<:or{li11gly, {he-3 writ 'pr2t.ic--i<)11--:=.,éi1:<=2"§:1ef'<2.b}* dismissed not pmssec'1. sd/9 IUDGE ' - V, '{I'2KB. 4_