Section 64 in Regulations of the Tamil Nadu Agricultural University
64. Admission of such claims will be subject to the condition that the transport was subsequent to the date on which the employee received authoritative intimation of the transfer or completed within six months after the date on which he reported himself for the duty at the new station where the journeys for the employee and his family and the transport of personal effect takes place on different dates, the limit of three months for preferring the claim shall apply to each journey and to the transport of personal effect separately and the employee may present supplemental travelling allowance bill.
