Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 6A in The Indian Post Office Rules, 1933 6A. A delivery fee of rupees five shall be chargeable from the addressee on the delivery of a small packet weighing more than 500 grams received by Foreign Post.Vide GSR 860 (E) dated 12th December 1994
