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[Cites 0, Cited by 0] [Section 176(6)] [Section 176] [Entire Act]

State of Telangana - Subsection

Section 176(6)(d) in Telangana Panchayat Raj Act, 2018

(d)the Commissioner, shall reserve offices of Chairpersons for Women determined under sub-section (5), from out of the reserved and unreserved categories on the basis of draw of lots.