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[Cites 0, Cited by 0] [Section 176(2)] [Section 176] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 176(2)(xxxi) in Jammu and Kashmir Co-Operative Societies Act, 1989

(xxxi)the conditions subject to which assets of co-operative society shall vest in liquidator and the procedure to be adopted in winding up of a co-operative society;