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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Manipur - Subsection

Section 14(8) in The Manipur Highways Act, 1979

(8)The highway authority shall maintain a register with sufficient particulars of all permissions given or refused or refused by it under this section and the register shall be available for inspection free of charge by all person interested and such persons shall be entitled to take extracts therefrom.