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Union of India - Section

Section 2 in The Rehabilitation Council Of India (Amendment) Act, 2000

2. Amendment of long title.-

In the Rehabilitation Council of India Act, 1992 (34 of 1992 ) (hereinafter referred to as the principal Act), in the long title for the words" the training of rehabilitation professionals and", the words" and monitoring the t aining of rehabilitation professionals and personnel, promoting research in rehabilitation and special education," shall be substituted.